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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(2)(h) in The Goa, Daman and Diu School Education Rules, 1986

(h)the [* * *] [The words 'proposed', 'until its recognition under the Act' and 'wherever permissible', omitted.] procedure, [* * *] [The words 'proposed', 'until its recognition under the Act' and 'wherever permissible', omitted.] for the selection of the head of the school and other teachers and non-teaching staff [* * *] [The words 'proposed', 'until its recognition under the Act' and 'wherever permissible', omitted.] and the minimum qualifications prescribed for their recruitment; ["as per the Act and the Rules made thereunder"] [These words have been inserted.];