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State of Jharkhand - Section

Section 491 in Bihar Education Code, 1961

491. Scheme of studies.

- The Madrasa course covers a total period of fifteen years, viz; one-year course for the seven junior classes, of which the first three are called Tahtania (lower) and the next four are called Wastania (middle). At the end of the 7th year an examination, is held. The Wastania examination, like the higher examination, is conducted by the Madrasa Examination Board. There are four two-year senior courses followed by the Fauqania (upper), the Maulavi, the Alim and the Fazil Examinations, respectively. These five examinations are public.After passing the Fazil Examination students are allowed to undertake research work for two years and submit a thesis for the still higher title of Kamil.(Government notification no. 182-E., dated the 15th January 1923, no. 120-E., dated the 12th January 1925 and Government Resolution no. 3348-E, dated the 7th August 1935.)