Allahabad High Court
Shankar Singh vs Ist Addl Cividl Judge Sultanpur on 29 July, 2010
Author: Raiiv Sharma
Bench: Raiiv Sharma
Court No. - 24 Case :- MISC. SINGLE No. - 1285 of 1991 Petitioner :- Shankar Singh Respondent :- Ist Addl Cividl Judge Sultanpur Petitioner Counsel :- R.K.Sarma Respondent Counsel :- C.S.C. Hon'ble Raiiv Sharma.J.
Learned Counsel for the petitioner has taken steps. Delay in filing steps is condoned. Office to proceed further, after verification. Order Date :- 29.7.2010 Iakshman