Patna High Court - Orders
Arjun Mallik & Ors vs The State Of Bihar & Ors on 11 December, 2017
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11302 of 2014
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Arjun Mallik & Ors
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr.
For the Respondent/s : Mr. Prashant Pratap, Advocate
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
3 11-12-2017On 6.12.2017 when the matter was called none had appeared for the petitioner and the matter was passed over. Today the situation is same.
It appears that the petitioner has lost interest in the proceedings.
The application is dismissed for want of prosecution.
(Madhuresh Prasad, J) Prakash/-
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