Madras High Court
) C. Ramachandran vs The State Of Tamilnadu on 12 December, 2018
Author: S.M.Subramaniam
Bench: S.M.Subramaniam
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 12-12-2018
CORAM
THE HONOURABLE MR. JUSTICE S.M.SUBRAMANIAM
W.P.No.47854 of 2006
and
MP.No.2 of 2006
1) C. RAMACHANDRAN
2) R. VENKATAKRISHNAN
3) R. SRINIVASAN
4) M.M. RAMACHANDRAN
5) S. MUTHU LAKSHMI
6) AMMALUR
7) MISS. SANTHANAM
8) G. POOMAYEE
9) L.K. VENKATESAN
10) A.THAYANIDHI
11) V.R. KUMARASWAMY
12) DAISY DEVANBU
13) DAISY DEVANBU
14) D. DEVANBU
15) J.JAYASEELI
16) R. SROJONI MARGERET
17) S. ELIZABATH SAROJA
18) I MOHANAN
http://www.judis.nic.in
2
19) R. GNANASAMBANDAM
20) B.E. PUSHPARAJAN
21) T. RAJABATHAR
22) K. MUNIAMMAL
23) S. NARAYANASAMY
24) V.G. RAMANI
25) E. NIRMALA DEVI
26) K. DRAWIN VASANTHARAJAN
27) S. ESTAHAR
28) D. KARAL SWAMI
29) M. CORDELIA JABAMANI
30) S. ESTHAR
31) S. PARIPOORANAM
32) D.MARY DANABACKIAM
33) DR. M RAJENDRAN
34) DR. K. PONDURANGAN
35) M. PARVATHIDEVI
36) K. VENKATARAMAN
37) M. CHELLIAN
38) PREMA
39) G. SAROJA
40) D. GUNAMONY EVANGLINE
41) R. RAMANUJAM
42) D.THEODORE
43) M. NAGASUBRAMANIAN
http://www.judis.nic.in
3
44) DR. V.SETHU
45) JAYAMANI
46) N. DAKSHINAMURTHY
47) R. SESHAGIRIRAO
48) S. PANDIARAJAN
49) V.PATTU
50) S. SYED KAMAL BASHA
51) T. SATHIYTANARAYANAN
52) P. MUTHUSAMY
53) I.J.WILSON
54) V. RAJARATHINAM
55) R. BALASUBRAMANIAN
56) V. RENGARAJAN
57) N. RATHINASAMY
58) A.S. VARADARAJU
59) R. KASINATHAN
60) S. SIVASANKU
61) M. PERIASAMY
62) C. LURDHUMARY
63) S. PANKAJAM
64) R. SRINIVASAN
65) S.P. BALASUBRAMANIAM
66) A. KADAKKARAI
67) A. ARUMUGAM
68) S. PAPAVINASAM
http://www.judis.nic.in
4
69) S. KANDASAMY
70) S. SANKARAPANDIAYAN
71) N. SUBRAMANIAN
72) CHELLANADACHI
73) S. MUTHIAH
74) G. RATHINAM
75) S. SRINIVASAN
76) M.P. MERUNISA
77) N. RAMACHANDRAN
78) S. SANKARI
79) K.P. BALAKRISHNAN
80) KAVERIAMMAL
81) PICHAI CORERA
82) POTHUMANI
83) P RENGUTHAI
84) R.S. BRIMMAM
85) S. FATHIMA
86) S.SARANGAPANI
87) S. APPASAMY
88) S.LAKSHMANAN
89) S.KUNCHIDAPADAM
90) D. SAROJINIBAI
91) S. VENKATESWARAN
92) M. THANGARAJ
93) R POOLANGAN
http://www.judis.nic.in
5
94) P. SHANMUGAM
95) R. SUPPIAN
96) S.U. THANGARAJ
97) T.U.CHANDRAN
98) MARIAMMAL
99) C. KRISHNAMURTHY
100) V. RAMAIAH
101) K. SEETHARAMAN
102) C. SITHAN
103) K. SEETHARAMAN
104) G.A. GURUASAMY
105) R. KOMATHI AMMAL
106) R. V. KRISHNAMURTHY
107) M. EASWARI
108) D. THANGA DURAI
109) K. GOMATHINAYAGAM
110) MOKKARMAYAN
111) HEPZIBAH PUSHPAM JOSEPH
112) K. VIJAYALAKSHMI
113) J.P. MANICKAM
114) S. ARIYANAYAGAM
115) P. RAJU
116) R. VIJAYARAJ
117) JOSEPHINE CHANDRALEELA
118) V. PAPA
http://www.judis.nic.in
6
119) V. KARUPPASAMY
120) A. RUBY CHANDRAKANTHAM
121) R. GNANASOUNDARI
122) M. SUSILA
123) C.T. CHITRAKALA DEVI
124) DHANABAGYAM
125) K.S. U. MAHESH
126) K. SOMASUNDARAM
127) M. VEERASAMY
128) M. NARAYANASAMI
129) S.K,. GOPAL
130) J.JEAN MARGRET
131) S. YESUDHAS
132) J. STELLA JAMESINA
133) S.PERINBA MUTHIAH
134) J. ALICE EMIMA
135) J. ALICE EMIMA
136) LILY RANJITHAM
137) N. ARULMONY
138) S. CHELLAMMAL
139) D. VARADAS
140) P SATHIANESAN
141) G. ATHISAYAM THANGAIAH
142) S. MARY PITCHAY
143) N PAUL NADAR
http://www.judis.nic.in
7
144) S. SUDALAYANDI
145) A. YESUMARIAN
146) A. PACKIAMMAL
147) J. JOHN JACOB
148) S. ISAAC CHELLADURAI
149) N. ABRAHAM
150) K. SHAHUL HAMEED
151) T SUBBIAN
152) A. FRANCIS
153) C. MARAPPAN
154) C. MAGUDAPATHY
155) T. N. GOVINDASAMY
156) S. VERONICOM
157) A. PONNAIAN
158) M. PETCHIMUTHU
159) P. JAGADEESAN
160) DR. T. RAMACHANDRAN
161) M.V. KRISHNAMURTHY
162) V. ARUNACHALAM
163) M. KARUPPANNAN
164) N. SRINIVASAN
165) M. NATARAJAN
166) K. GEETHA
167) K. NAGARAJAN
168) M. RAJAKUMAR
http://www.judis.nic.in
8
169) K. ANANTHARAJ
170) P. VAIRAVAMURTHY
171) A. VEERAMANI
172) K. VENKATARAMAN
173) S. PARVATHY
174) M. BABY
175) M. DEVARAJ NADAR
176) T.K. SREEDHARAN NAIR
177) S.BALAKRISHNAN
178) R. PADMAVATH AMMAL ... Petitioners
..Vs..
THE STATE OF TAMILNADU,
REP. BY ITS THE SECRETARY TO GOVERNMENT,
FINANCE (PENSION) DEPARTMENT,
FORT ST.GEORGE, CHENNAI - 600 009. ... Respondent
PRAYER : Petition filed Under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, directing the respondent to
extend the implementation of the order of the Government in
G.O.Ms.No.371 Finance (Pension) Department dated 30.04.1986 to all
the petitioners by directing the respondent to count the D.A. and A.D.A
as Dearness pay for all the 10 months preceding retirement for
computing average emoluments and pay the arrears of pension
gratuity, and value on commutation on such refixation computed on
and from the date of retirement to the petitioners.
For Petitioners : No Appearance
For Respondent : Mr.G.B.Rajesh
Government Advocate
http://www.judis.nic.in
9
ORDER
The writ petition was listed for hearing on 11.12.2018.
None appeared for the writ petitioner. Thus, the case was directed to be listed on 12.12.2018 under the caption “For Dismissal”.
2. When the matter is taken up for hearing today i.e., on 12.12.2018, there is no representation on behalf of the writ petitioner.
Thus, it is to be construed that the writ petitioner is not interested in pursuing the matter.
3. Accordingly, the writ petition stands dismissed for non-
prosecution. However, there shall be no order as to costs.
Consequently, connected miscellaneous petition is closed.
12-12-2018
Index : Yes.
Internet : Yes.
Speaking order/Non-Speaking Order Pkn S.M.SUBRAMANIAM, J.
http://www.judis.nic.in 10 Pkn To The Secretary, State of Tamil Nadu, Finance (Pension) Department, Fort St.George, Chennai - 600 009.
W.P.No.47854 of 200612-12-2018 http://www.judis.nic.in