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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2)(e) in The Jammu and Kashmir Handicrafts (Quality Control) Act, 1978

(e)the form, size etc. of stamps to be stamped or patched to such handicrafts and other conditions to be observed in this respect;