Section 26(2) in The Rajasthan Technical University Act, 2006
(2)Each Faculty shall consist of the following:-(i)Dean of the Faculty-Chairman;(ii)University Professors of the subjects assigned to the Faculty:(iii)Chairman of the Boards of Studies in the Faculty;(iv)one post-graduate College Principal and one Post-graduate Department Head in each subject of the Faculty from affiliated colleges, nominated by the State Government;(v)two external experts nominated by the Academic Council;
