Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Telangana - Subsection

Section 54(1)(b) in Telangana Town-Planning Act, 1920

(b)as to the resignation by trustees of their offices, and the filling of casual vacancies;