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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2) in The Indian Council Of World Affairs Act, 2001

(2)The Director-General shall act as ex officio Member-Secretary to the Council, its Governing Body and other bodies and Committees thereof.][Substituted by Indian Council of World Affairs (Amendment) Act, 2003(5 of 2004) ]