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Bombay Presidency - Section

Section 8 in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

8. Annual report.

- The Superintendent shall in consultation with the Managing Committee draw up and submit to the Chief Inspector of Certified Schools as soon as possible after the close of each year a report referring to all subjects of interest and giving a brief account of the working of the remand home during the year.