Punjab-Haryana High Court
Jawahar Lal Singla vs State Of Punjab & Others on 17 November, 2009
Author: Ajai Lamba
Bench: Ajai Lamba
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
Civil Writ Petition No.14770 of 2008
Date of Decision: November 17, 2009
Jawahar Lal Singla
.....PETITIONER(S)
VERSUS
State of Punjab & Others
.....RESPONDENT(S)
. . .
CORAM: HON'BLE MR. JUSTICE AJAI LAMBA
PRESENT: - Mr. Sandeep Arora, Advocate, for
the petitioner(s).
Mr. B.S. Chahal, Deputy Advocate
General, Punjab.
. . .
AJAI LAMBA, J (Oral)
Learned counsel for the petitioner states that the petition may be dismissed as withdrawn.
Dismissed as withdrawn on the statement of learned counsel for the petitioner.
(AJAI LAMBA) November 17, 2009 JUDGE avin