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Punjab-Haryana High Court

Jawahar Lal Singla vs State Of Punjab & Others on 17 November, 2009

Author: Ajai Lamba

Bench: Ajai Lamba

 IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH



                               Civil Writ Petition No.14770 of 2008
                                   Date of Decision: November 17, 2009


Jawahar Lal Singla
                                                       .....PETITIONER(S)

                               VERSUS



State of Punjab & Others
                                                    .....RESPONDENT(S)

                           .       .        .


CORAM:          HON'BLE MR. JUSTICE AJAI LAMBA


PRESENT: -      Mr. Sandeep Arora, Advocate, for
                the petitioner(s).

                Mr. B.S. Chahal, Deputy Advocate
                General, Punjab.


                           .       .        .


AJAI LAMBA, J (Oral)

Learned counsel for the petitioner states that the petition may be dismissed as withdrawn.

Dismissed as withdrawn on the statement of learned counsel for the petitioner.

(AJAI LAMBA) November 17, 2009 JUDGE avin