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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(c) in Tamil Nadu Sandalwood Transit Rules, 1967

(c)A fee of Rs. 100 shall be charged in respect of registration and Rs. 50 for renewal of registration of property mark of non-wholesales and non-distillers and Rs. 200 for renewal of registration of property mark for wholesale dealers and distillers.