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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of Rajasthan - Subsection

Section 153(e) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(e)walls or partitions which are to be demolished by hand are not left standing more than one storey high above the uppermost floor on which persons are working.