Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(3) in The Maharashtra Village Police Act, 1967 (3)The recruitment, remuneration and other conditions of service of Police- patils shall be such as may, from time to time, be determined by the State Government by general or special order.
