Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(2) in Delhi Motor Accidents Claims Tribunal Rules, 2008

(2)Any party to a proceeding or representative of any such party, may accompany the Claims Tribunal for a local inspection.