Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Orissa Sugarcane Cess Act, 1959

(1)Where the occupier of a factory is a firm or other association of individuals, any one or more of the partners or members thereof would be the occupier for the purpose of this Act and may be prosecuted and punished as such for any offence under this Act.