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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in Tamil Nadu Commission for Protection of Child Rights Rules, 2012

(2)The Chairperson shall be eligible for Travelling Allowance and Daily Allowance as per the orders issued in G.O. Ms.No. 551, Finance (All) Department, dated 03-11-2004 and as amended from time to time.