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[Cites 0, Cited by 2] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(3)Each affiliated District Level Sports Association shall have the right to cast one vote on behalf of that District Level Sports Association for the election of the Executive Body of a State Level Sports Association.