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State of Haryana - Section

Section 278 in Punjab Jail Manual

278. [ The working of the Promotion Board. [See Haryana Correction Slip No. 32 dated 9.2.1984.]

- The Superintendent of the Headquarters Jails who conducts the Board shall, on receipt from all the Jails in his circle of lists showing the punishments, resignations, deaths, or particulars of any kind necessitating a charge in the position of warders on the board, proceed as follows :
(a)The slips of men who have resigned, died or absconded shall be removed and the men below them moved up subject to clause (d).
(b)Men who have been dismissed and whose appeals have been rejected by the Inspector-General or who have allowed the period of appeal to pass by without appearing shall be removed and the men below them moved up subject to clause (d).
(c)deleted.
(d)No warder who is illiterate shall be permanently or even temporarily promoted to Head Warder.]