Section 13A in The Assam Health Establishments Act, 1993
13A. Order for closure of the Health establishment.
- If the appeal preferred under section 13 is rejected by the Government in respect of any health establishment, the Health Authority shall thereafter issue order for closure of the Health Establishment with the approval of the Government and the health establishment shall remain close for such period till the suspension order is withdrawn or a fresh registration and licence is granted in respect of that establishment.
