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State Consumer Disputes Redressal Commission

Rajyashree Prasad Sinha vs M/S Primary Estates & Developers Pvt. ... on 13 May, 2019

  	 Cause Title/Judgement-Entry 	    	       Punjab State Consumer Dispute Redressal Commission   Dakshan Marg, Sector 37-A , Chandigarh             Complaint Case No. CC/384/2019  ( Date of Filing : 08 May 2019 )             1. Rajyashree Prasad Sinha  H.No. 169, sector 123, Sunny enclave   SAS Nagar (Mohali)  Punjab ...........Complainant(s)   Versus      1. M/s Primary Estates & Developers Pvt. Ltd.  SCO 19, First Floor, behind Gopal Sweets, sector 123, Sunny enclave  ............Opp.Party(s)       	    BEFORE:      HON'BLE MR. JUSTICE Paramjeet Singh Dhaliwal PRESIDENT     Mrs. Kiran Sibal MEMBER          For the Complainant:  For the Opp. Party:    Dated : 13 May 2019    	     Final Order / Judgement    

     STATE CONSUMER DISPUTES REDRESSAL COMMISSION,    PUNJAB, CHANDIGARH.


 

 

 

                    Consumer Complaint No.384 of 2019        

 

 

 

                                               

 

                                                                                       Date of institution  :       08.05.2019

 

                                                                             Date of Decision    :       13.05.2019

 

 

 

 

 

Mrs.Rajyashree Prasad Sinha, W/o Sh.Rakesh Kumar Sinha, R/o H.No.169, Sector 123, Sunny Enclave, Mohali-140301.

....Complainant Versus M/s Primary Estates & Developers Pvt. Ltd., SCO-19, First Floor, Behind Gopal Sweets, Sector 125, Sunny Enclave, Mohali (Punjab). Samar Mohan Ranga S/o Jai Pal Ranga (76960-00036), SCO-1, 1st Floor, Post Office Quarter, Sector 9, Chandigarh (Director Identification Number-05312801) Vijay Rana S/o Pritam Chand Rana (95921-81111) H.No.352, New Colony, Khuda Lahora, Chandigarh-160014 (Director Identification Number-03636464) Ashish Sachdeva S/o Janak Raj (90419-00090), H.No.662, Top Floor, Sector 20-A, Chandigarh (Director Identification Number-05312811) Gulshan Wadhawan S/o Iqbal Krishan (95925-61111), H.No.42, Swami Enclave, Zirakpur, Tehsil Derabassi-160055 (Director Identification Number-03638055) Jashneet Singh S/o Gurnam Singh, PAN-AUFPS9290P (Director Identification Number-03636456), SCO-19, 1st Floor, Behind Gopal Sweets, Sector-125, Sunny Enclave, Mohali.

Email: [email protected].

                                                                                   ....Opposite Parties   Consumer Complaint under Section 17 of the Consumer Protection Act, 1986.

Quorum:- 

 
          Hon'ble Mr. Justice Paramjeet Singh Dhaliwal, President      Ms. Kiran Sibal, Member          Present:-
 
          For the complainant      :  Sh.Abhishek Gupta, Advocate   JUSTICE PARAMJEET SINGH DHALIWAL,  PRESIDENT :
           Learned counsel for the complainant has made the statement, recorded separately, to the effect that due to some technical defects he withdraws the complaint and prays that it may be dismissed as withdrawn and liberty may be granted to file a fresh complaint on the same cause of action with better particulars before the appropriate Fora.
          In view of the statement of the learned counsel for the complainant, this complaint is dismissed as withdrawn with a liberty to file fresh complaint on the same cause of action with better particulars before the appropriate Fora.
          Registry is directed to return the spare sets of the complaint.
 
                                        (JUSTICE PARAMJEET SINGH DHALIWAL)                                                                     PRESIDENT                                                                        (KIRAN SIBAL)                                                                       MEMBER           May 13, 2019                                                    Rupinder 2     [HON'BLE MR. JUSTICE Paramjeet Singh Dhaliwal] PRESIDENT   [ Mrs. Kiran Sibal] MEMBER