State Consumer Disputes Redressal Commission
Rajyashree Prasad Sinha vs M/S Primary Estates & Developers Pvt. ... on 13 May, 2019
Cause Title/Judgement-Entry Punjab State Consumer Dispute Redressal Commission Dakshan Marg, Sector 37-A , Chandigarh Complaint Case No. CC/384/2019 ( Date of Filing : 08 May 2019 ) 1. Rajyashree Prasad Sinha H.No. 169, sector 123, Sunny enclave SAS Nagar (Mohali) Punjab ...........Complainant(s) Versus 1. M/s Primary Estates & Developers Pvt. Ltd. SCO 19, First Floor, behind Gopal Sweets, sector 123, Sunny enclave ............Opp.Party(s) BEFORE: HON'BLE MR. JUSTICE Paramjeet Singh Dhaliwal PRESIDENT Mrs. Kiran Sibal MEMBER For the Complainant: For the Opp. Party: Dated : 13 May 2019 Final Order / Judgement
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB, CHANDIGARH.
Consumer Complaint No.384 of 2019 Date of institution : 08.05.2019 Date of Decision : 13.05.2019
Mrs.Rajyashree Prasad Sinha, W/o Sh.Rakesh Kumar Sinha, R/o H.No.169, Sector 123, Sunny Enclave, Mohali-140301.
....Complainant Versus M/s Primary Estates & Developers Pvt. Ltd., SCO-19, First Floor, Behind Gopal Sweets, Sector 125, Sunny Enclave, Mohali (Punjab). Samar Mohan Ranga S/o Jai Pal Ranga (76960-00036), SCO-1, 1st Floor, Post Office Quarter, Sector 9, Chandigarh (Director Identification Number-05312801) Vijay Rana S/o Pritam Chand Rana (95921-81111) H.No.352, New Colony, Khuda Lahora, Chandigarh-160014 (Director Identification Number-03636464) Ashish Sachdeva S/o Janak Raj (90419-00090), H.No.662, Top Floor, Sector 20-A, Chandigarh (Director Identification Number-05312811) Gulshan Wadhawan S/o Iqbal Krishan (95925-61111), H.No.42, Swami Enclave, Zirakpur, Tehsil Derabassi-160055 (Director Identification Number-03638055) Jashneet Singh S/o Gurnam Singh, PAN-AUFPS9290P (Director Identification Number-03636456), SCO-19, 1st Floor, Behind Gopal Sweets, Sector-125, Sunny Enclave, Mohali.
Email: [email protected].
....Opposite Parties Consumer Complaint under Section 17 of the Consumer Protection Act, 1986.
Quorum:-
Hon'ble Mr. Justice Paramjeet Singh Dhaliwal, President Ms. Kiran Sibal, Member Present:-
For the complainant : Sh.Abhishek Gupta, Advocate JUSTICE PARAMJEET SINGH DHALIWAL, PRESIDENT :
Learned counsel for the complainant has made the statement, recorded separately, to the effect that due to some technical defects he withdraws the complaint and prays that it may be dismissed as withdrawn and liberty may be granted to file a fresh complaint on the same cause of action with better particulars before the appropriate Fora.
In view of the statement of the learned counsel for the complainant, this complaint is dismissed as withdrawn with a liberty to file fresh complaint on the same cause of action with better particulars before the appropriate Fora.
Registry is directed to return the spare sets of the complaint.
(JUSTICE PARAMJEET SINGH DHALIWAL) PRESIDENT (KIRAN SIBAL) MEMBER May 13, 2019 Rupinder 2 [HON'BLE MR. JUSTICE Paramjeet Singh Dhaliwal] PRESIDENT [ Mrs. Kiran Sibal] MEMBER