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[Cites 0, Cited by 2] [Section 44C] [Entire Act]

Union of India - Subsection

Section 44C(c) in The Income Tax Act, 1961

(c)[ the amount of so much of the expenditure in the nature of head office expenditure incurred by the assessee as is attributable to the business or profession of the assessee in India, whichever is the least: [Inserted by Act 66 of 1976, Section 10 (w.e.f. 1.6.1976).]