Section 258 in The Bihar Motor Vehicles Rules, 1992
258.
The Motor Vehicle (Transport) Department shall consist of the following classes of officers:-(1)State Transport Commissioner.(2)Additional State Transport Commissioner.(3)Joint State Transport Commissioner.(4)Deputy State Transport Commissioner.(5)Assistant State Transport Commissioner.(6)Regional Transport Officer.(7)Secretary, Regional Transport Authorities.(8)Dist. Transport Officer/Addl. District Transport Officer.(9)Motor Vehicles Inspector(10)Enforcement Officer.(11)Mobile Enforcement Inspector/Enforcement Sub-Inspector.(12)Mobile Squad Constable.(13)Other officers who may be appointed from time to time.
