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Andhra Pradesh High Court - Amravati

Smt P.M.Santha Kumari vs State Of Andhra Pradesh on 6 September, 2022

          HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI

                   MAIN CASE No.W.P. No.26549 of 2022

                             PROCEEDING SHEET
Sl.     DATE                             ORDER                              OFFICE
No.                                                                          NOTE
(3)   06-09-2022   CMR, J.                                                 Trans-
                                                                           ferred to
                                                                           I.O.
                      At request of learned Assistant Government Pleader   Folder.


                   for Home, post the matter after one week.


                                                               _________
                                                                CMR, J.

cs 2