Andhra Pradesh High Court - Amravati
Smt P.M.Santha Kumari vs State Of Andhra Pradesh on 6 September, 2022
HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI
MAIN CASE No.W.P. No.26549 of 2022
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
(3) 06-09-2022 CMR, J. Trans-
ferred to
I.O.
At request of learned Assistant Government Pleader Folder.
for Home, post the matter after one week.
_________
CMR, J.
cs 2