Patna High Court - Orders
Ram Kripal Yadav vs The State Of Bihar And Ors on 17 April, 2019
Author: Sudhir Singh
Bench: Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.20765 of 2018
Arising Out of PS. Case No.-282 Year-2015 Thana- BAHERA District- Darbhanga
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Ram Kripal Yadav
... ... Petitioner/s
Versus
The State Of Bihar and Ors
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Shama Sinha
For the Opposite Party/s : Mr.Dr. Ajeet Kumar
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CORAM: HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
4 17-04-2019As prayed for on behalf of the petitioner, list this matter on 19.6.2019 under appropriate heading.
(Sudhir Singh, J) Pankaj/-
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