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[Cites 0, Cited by 0] [Section 7(29)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(29)(x) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(x)[ that there shall be no age limit in case of widow and divorce women;] [Added by Notification No. F. 5(24)/Agriculture/Group 2B/85, dated 20.9.1989-Rajasthan Gazette, Part IV(C), dated 4.6.1992, p. 236, dated 20.9.1989 [4.6.1992].]