Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(b) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971

(b)make and issue general rules and prescribe forms for regulating the practice and procedure of such Courts in matters not expressly provided for by this Act and in particular, for securing the expeditious disposal of cases;