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State of Madhya Pradesh - Section

Section 5 in The M.P. Madhyamik Shiksha Niyam, 1966

5. Qualification and conditions of service of the Secretary and Deputy Secretary.

(1)A Secretary or a Deputy Secretary of the Board shall be a whole-time salaried officer of the Board.
(2)The scale of pay attached to each of the said posts shall be as under :-Secretary -Rs. 1,100-1,100-30-1,160-40-1,200.Deputy Secretary -Rs. 550-550-30-700-EB-30-850-25-950.
(3)If a Government servant serving in the State as member of the All India Service or of the State Service is appointed as Secretary of the Board, he shall not be entitled to any deputation allowance but shall, in addition to his grade pay, be entitled to a special pay of Rs. 100 per month.
(4)
(i)A person shall not be qualified for appointment as a Secretary of the Board unless he is or has been or is qualified to be Principal of the Post-Graduate Basic Training College in Madhya Pradesh.
(ii)A person shall not be qualified for appointment as a Deputy Secretary of the Board unless he is or has been or is qualified to be a Divisional Superintendent of Education or Deputy Director of Public Instruction or Professor of the Post-Graduate Basic Training College in Madhya Pradesh.