Bombay High Court
Ramdas Athawale vs Charity Commissioner Dharmaday Ayukt ... on 31 January, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
Board Sr.No.:-52
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 35828 OF 2023
Ramdas Athawale ....PETITIONER
V/S
Charity Commissioner Dharmaday Ayukt ....RESPONDENT
Bhavan Mr Ankit Tiwari i/b V. B. Tiwari and & Co. for the Petitioner.
CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 31st January, 2024 P.C. :
At the request of learned counsel for the Petitioner , stand over to 07/02/2024 .
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