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Union of India - Section

Section 31 in The Finance Act, 2018

31. Amendment of section 80TTA.

- In section 80TTA of the Income-tax Act, in sub-section (1), in the opening portion, after the word "assessee", the brackets, words, figures and letters "(other than the assessee referred to in section 80TTB)" shall be inserted with effect from the 1st day of April, 2019.