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[Entire Act]
Union of India - Section
Section 7 in The Newspaper (Price And Page) Act, 1956
7. [ Cognizance of offences
.-No Court shall take cognizance of any offence punishable under this Act except upon a complaint in writing by the Press Registrar appointed under the Press and Registration of Books Act, 1867 (25 of 1867), or by any officer authorised by him in writing in this behalf.| Sl.No | Name of notary | Residential and professional address | Qualifications | Area in which he is authorized to practice | Remarks |