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Patna High Court - Orders

The State Of Bihar vs Ajay Chauhan on 14 August, 2015

Author: Anjana Prakash

Bench: Anjana Prakash

                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Criminal Miscellaneous No.26755 of 2013
                             Arising Out of PS.Case No. -114 Year- 2005 Thana -SHERGHATI District- GAYA
                       ======================================================
                       1. The State Of Bihar

                                                                                      .... ....   Petitioner/s
                                                   Versus
                       1. Ajay Chauhan S/O Shri Chauhan Resident Of Village- Bhuji, P.S.-
                       Sherghati, District- Gaya

                                                                       .... .... Opposite Party/s
                       ======================================================
                       Appearance :
                       For the Petitioner/s     :  Mr. Umashankar Pd. Singh, Adv.
                       For the Opposite Party/s   : Mr.
                       ======================================================
                       CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
                       ORAL ORDER

7         14-08-2015

Considering that the Petitioner is not in a position to explain as to whether the Trial is still pending, the application stands rejected.

(Anjana Prakash, J) S.Ali/-

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