Patna High Court - Orders
The State Of Bihar vs Ajay Chauhan on 14 August, 2015
Author: Anjana Prakash
Bench: Anjana Prakash
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.26755 of 2013
Arising Out of PS.Case No. -114 Year- 2005 Thana -SHERGHATI District- GAYA
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1. The State Of Bihar
.... .... Petitioner/s
Versus
1. Ajay Chauhan S/O Shri Chauhan Resident Of Village- Bhuji, P.S.-
Sherghati, District- Gaya
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Umashankar Pd. Singh, Adv.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE JUSTICE SMT. ANJANA PRAKASH
ORAL ORDER
7 14-08-2015Considering that the Petitioner is not in a position to explain as to whether the Trial is still pending, the application stands rejected.
(Anjana Prakash, J) S.Ali/-
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