Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Protection Of Human Rights (Amendment) Act, 2000 2. Amendment of Act 10 of 1994 .- After section 40 of the Protection of Human Rights Act, 1993 , the following section shall be inserted, namely:-
