Section 52(2)(c) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

(c)No Court shall take cognizance of an offence punishable under clause (b) except on the complaint in writing of the Chief Administrative Officer.

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