Calcutta High Court
Zomato Hyperpure Private Limited vs Rising Tide Ventures Private Limited on 21 February, 2025
OCD-4
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
CS-COM/4/2025
ZOMATO HYPERPURE PRIVATE LIMITED
VS
RISING TIDE VENTURES PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date: February 21, 2025.
Appearance:
Mrs. Amrita Pandey, Adv.
... for the plaintiff The Court:- Mrs. Amrita Pandey, learned Counsel, is appearing for the plaintiff.
The matter is listed on receipt of the report from the office of the Learned Master. It is found from the report there are altogether four defects have been pointed out.
Counsel for the plaintiff prays for two weeks time to cure the defects as pointed out in the report dated 18th February, 2025.
In view of the submission, made by the Counsel for the plaintiff, plaintiff is given liberty to cure the defects within two weeks from date.
(KRISHNA RAO, J.) DB