Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 314] [Entire Act] Union of India - Section Section 41 in The Companies Act, 1956 (41)"relative" means, with reference to any person, any one who is related to such person in any of the ways specified in section 6, and no others;
