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[Cites 0, Cited by 0] [Section 157(4)] [Section 157] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157(4)(e) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(e)All sums received under Section 104 of the U.P. Panchayat Raj Act, 1947.