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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(xiv) in The Punjab Co-operative Societies Act, 1961

(xiv)the returns to be submitted by a co-operative society to the Registrar, the persons by whom and the form in which such returns shall be submitted and in case of failure to submit any such returns for the levy of expenses of preparing it ;