Patna High Court - Orders
Musmat Reshma Kuwar & Ors vs Awadesh Kumar Singh & Ors on 26 April, 2016
Author: Mungeshwar Sahoo
Bench: Mungeshwar Sahoo
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9847 of 2015
======================================================
1. Musmat Reshma Kuwar Wife of Late Mithelesh Singh
2. Baban Singh Son of Late Bir Bahadur Singh
3. Jitendra singh son of Late Bir Bahadur Singh
4. Srimati Munna Devi Daughter of Late Bir Bahadur Singh
5. Surendra Singh son of Late Agin Singh
6. Sheo Shanker Singh son of Yadunandan Singh All are resident of village
& Post Office- Dumari, Police Station- Doriganj, Pragna Chirand, District-
Saran at Chapra
.... .... Petitioners
Versus
1. Awadesh Kumar Singh son of Lae Rambadan Singh, by resident of
village & Post Office- Dumari, Police Station- Doriganj, Pragna Chirand,
District- Saran at Chapra
2. Smt. Sangita Singh wife of Captain Vijay Pratap Singh, D/o Late
Rambadan Singh by Profession Cultivation and Service, by resident of
village & Post Office- Dumari, Police Station- Doriganj, Pragna Chirand,
District- Saran at Chapra
3. Chandra Bhusan Singh @ Satyanarayan Singh son of Late Jamuna Singh,
by resident of village & Post Office- Dumari, Police Station- Doriganj,
Pragna Chirand, District- Saran at Chapra
4. Shashi Bhusan Singh son of Late Jamuna Singh, by resident of village &
Post Office- Dumari, Police Station- Doriganj, Pragna Chirand, District-
Saran at Chapra
5. Bharat Bhusan Singh son of Late Jamuna Singh, by resident of village &
Post Office- Dumari, Police Station- Doriganj, Pragna Chirand, District-
Saran at Chapra
6. Rajeev Kumar Singh son of Late Lalan Singh, by resident of village &
Post Office- Dumari, Police Station- Doriganj, Pragna Chirand, District-
Saran at Chapra
7. Prabhu Singh son of Late Ganga Dayal Singh, by resident of village &
Post Office- Dumari, Police Station- Doriganj, Pragna Chirand, District-
Saran at Chapra
8. Kanti Devi daughter of Late Radha Rai by resident of village & Post
Office- Dumari, Police Station- Doriganj, Pragna Chirand, District- Saran at
Chapra
9. Arun Singh son of Jagdish Singh by resident of village & Post Office-
Dumari, Police Station- Doriganj, Pragna Chirand, District- Saran at Chapra
10. Ramjee Singh son of Late Tej Narayan Singh @ Tejan Singh, by
resident of village & Post Office- Dumari, Police Station- Doriganj, Pragna
Chirand, District- Saran at Chapra
11. Sheo Pujan Singh, by resident of village & Post Office- Akilpur, Police
Station- Akilpur, District- Patna
12. Ramsudish Singh son of Late Ram Pravesh Singh by resident of village-
Bariyarchak, P.O. & P.S.- Nayagaon, District- Saran
13. Brijmohan Singh son of Yadunandan Singh, by resident of village &
Post Office- Dumari, Police Station- Doriganj, Pragna Chirand, District-
Saran at Chapra
14. Nand Kishor Singh son of Yadunandan Singh, by resident of village &
Post Office- Dumari, Police Station- Doriganj, Pragna Chirand, District-
Saran at Chapra
.... .... Respondents
Patna High Court CWJC No.9847 of 2015 (2) dt.26-04-2016
2/2
======================================================
Appearance:
For the Petitioner/s : Mr. Pramod Ban Bihari Singh
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
SAHOO
ORAL ORDER
2 26-04-2016Heard learned counsel, Mr. Birendra Kuamr, for the petitioners and learned counsel, Mr. Jitendra Kishore Verma, for the respondents.
From perusal for the impugned order dated 12.06.2015 passed by Additional District Judge-9th, Saran at Chapra in Title Suit No. 28 of 2005, it appears that the Court below has passed the order after considering the well settled principles of law laid down by the Patna High Court.
In such circumstances when the Court below has relied upon the decisions of the High Court, this Court, in supervisory jurisdiction, cannot interfere with the impugned order as it neither touches the jurisdiction of the Court nor it occasioned failure of justice. Thus, this writ application is dismissed.
(Mungeshwar Sahoo, J) Mishra/-
U