Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] Union of India - Subsection Section 82(1) in The Oil Mines Regulations, 2017 (1)No liquid and natural gas transmission pipeline and distribution of piping system shall be laid except in accordance with the Oil Industry Safety Directorate Standards, that is, OISD- STD-141 and OISD-STD-226 or their revised versions.
