Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Punjab - Subsection Section 31(a) in The Punjab Public Service Commission (Additional Functions) Act, 1955 (a)on the expiry or withdrawal of any Ordinance promulgated under article 213 read with article 238 of the Constitution, and
