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[Cites 0, Cited by 0] [Section 40(5)] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(5)(i) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(i)If he is absorbed in a post similar to that which he was formerly holding in the service of the merged territory of Pudukkottai, his seniority shall be determined by the date from which he was holding the former post continuously.