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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(d) in The U.P. Goods and Services Tax Act, 2017

(d)[ ***] [Omitted '(d) the activities to be; treated as supply of goods or supply of services as referred to in Schedule II.' by Uttar Pradesh Act No. 45 of 2018, dated 24.12.2018.]