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State of Madhya Pradesh - Section

Section 13 in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

13. Inviting Application for Direct Recruitment.

(1)Appointment by direct recruitment shall be made by inviting applications through advertisement in a daily news paper widely circulated in that area. The advertisement shall also specify the name of the post, qualifications required for the post, number of vacancies to be filled in, number of vacancies reserved for Scheduled Castes, Scheduled Tribes and Other Backward Classes and Other categories and particulars including pay scales, criteria fixed for such recruitment etc.
(2)A copy of such advertisement shall be affixed on the notice board of the Panchayat Office and District Collectorate.
(3)Such vacancies shall also be intimated to the local Employment Exchange.