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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax ... vs Seagram Manufacturing Private Limited ... on 5 February, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.17                            COURT NO.12                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34153/2017

     (Arising out of impugned final judgment and order dated 19-12-2016
     in TA No. 927/2016 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX (CENTRAL) 3 NEW DELHIPetitioner(s)

                                                  VERSUS

     SEAGRAM MANUFACTURING PRIVATE LIMITED (NOW PERNOD RICHARD INDIA
     PVT. LTD)                                             Respondent(s)

     (FOR CONDONATION OF DELAY IN FILING ON IA 117884/2017)


     Date : 05-02-2018 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)             Mr. Tushar Mehta, ASG,
                                   Mr. Y.P.Andhyaru, Sr. Adv.
                                   Ms. Swati Ghildiyal, Adv.
                                   Mr. Subas Chandra Acharya, Adv.
                                   Mrs. Anil Katiyar, AOR


     For Respondent(s)             Mr.   Harpreet Singh Ajmani, adv.
                                   Mr.   Deepak Chopra, Adv.
                                   Ms.   Rashi Khanna, Adv.
                                   Mr.   Shekhar Prit Jha, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard.

Delay condoned.

The special leave petition is dismissed.

Signature Not Verified

Pending applications, if any, shall stand disposed of.

Digitally signed by SHASHI SAREEN Date: 2018.02.05

(SHASHI SAREEN) 15:52:05 IST Reason: (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER