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State of Madhya Pradesh - Section

Section 3 in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

3. Form of enrolment of members of Raksha Samiti.

- The Superintendent shall issue enrolment certificate to each member of Raksha Samiti as required under sub-section (2) of Section 9 of the Adhiniyam in Form 1 and personal bio-data of each member shall be kept in Form 1-A in the office of Superintendent.