Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act] State of Goa - Subsection Section 4(5)(c) in The Goa, Daman and Diu School Education Act, 1984 (c)in the case of Higher Secondary school, no school of that category is functioning within a radius of 8 kms. from the proposed school: