Section 34 in Haryana Co-operative Societies Rules, 1989
34. Manner of making application for loan or subsidy.
- Section 131(2)(xxxvi). - An application by a co-operative society for a loan or subsidy or both from a Government Department or a Government sponsored agency shall be made through the Registrar. While forwarding the application, the Registrar shall record his opinion regarding the eligibility of the co-operative society for the said loan or subsidy or both, its financial position and the desirability of sanctioning the society the said loan or subsidy or both.
