Supreme Court - Daily Orders
Commercial Tax Officer vs M/S Hotel Prince on 16 January, 2015
Bench: Chief Justice, A.K. Sikri
ITEM NO.42 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal(C)...CC No(s).346/2015
(Arising out of impugned final judgment and order dated 09/04/2014
in WA No. 1572/2013 in WPC No. 22149/2008 passed by the High Court
Of Kerala At Ernakulam)
COMMERCIAL TAX OFFICER Petitioner(s)
VERSUS
M/S HOTEL PRINCE Respondent(s)
(With appln. (s) for c/delay in filing and refiling SLP)
Date : 16/01/2015 These petitions were
called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. V. Shyamohan,Adv.
Mr. Abhishek Kumar, Adv.
Mr. Shreyas Mehrotra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.01.17 12:58:31 IST Reason: