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Supreme Court - Daily Orders

Commercial Tax Officer vs M/S Hotel Prince on 16 January, 2015

Bench: Chief Justice, A.K. Sikri

  ITEM NO.42                                COURT NO.1                 SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal(C)...CC No(s).346/2015

  (Arising out of impugned final judgment and order dated 09/04/2014
  in WA No. 1572/2013 in WPC No. 22149/2008 passed by the High Court
  Of Kerala At Ernakulam)

  COMMERCIAL TAX OFFICER                                             Petitioner(s)

                                                    VERSUS

  M/S HOTEL PRINCE                                                   Respondent(s)

  (With appln. (s) for c/delay in filing and refiling SLP)

  Date : 16/01/2015                   These petitions were
                                      called on for hearing today.

  CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.K. SIKRI

  For Petitioner(s)                   Mr. V. Shyamohan,Adv.
                                      Mr. Abhishek Kumar, Adv.
                                      Mr. Shreyas Mehrotra, Adv.
  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Dismissed.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.01.17 12:58:31 IST Reason: