Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(15)] [Section 42] [Entire Act] State of Uttar Pradesh - Subsection Section 42(15)(c) in Uttar Pradesh Value Added Tax Act, 2008 (c)Subject to the provisions of sections 57 and 58, the order passed under clause (a), shall be final.]